P&H HC: Eyewitness Account Not Credible if Eyewitness Directly Identifies Accused in Court  ||  Delhi HC: Conditions u/s 45 PMLA Have to Give Way to Article 21 When Accused Incarcerated for Long  ||  Delhi High Court: Delhi Police to Add Grounds of Arrest in Arrest Memo  ||  Kerala High Court: Giving Seniority on the Basis of Rules is a Policy Decision  ||  Del. HC: Where Arbitrator has Taken Plausible View, Court Cannot Interfere u/s 34 of A&C Act  ||  Ker. HC: No Question of Estoppel Against Party Where Error is Committed by Court Itself  ||  Supreme Court: Revenue Entries are Admissible as Evidence of Possession  ||  SC: Mere Breakup of Relationship Between Consenting Couple Can’t Result in Criminal Proceedings  ||  SC: Bar u/s 195 CrPC Not Attracted Where Proceedings Initiated Pursuant to Judicial Order  ||  NTF Gives Comprehensive Suggestions on Enhancing Better Working Conditions of Medical Professions    

SEBI Chairman meets investors and other stakeholders in USA- (Securities and Exchange Board of India) (07 Oct 2019)

MANU/SPRL/0025/2019

Capital Market

Shri Ajay Tyagi, Chairman, SEBI led a delegation of SEBI Officials to USA and met with various stakeholders in the Indian securities markets including industry and investor associations. The interactions were held in New York, Boston and Washington DC during the week from September 30 to October 4, 2019.

Commenting on the meetings, Shri Ajay Tyagi said, "We met various stakeholders during the meetings. The participants welcomed various initiatives taken by SEBI. We found the interactive sessions quite useful in terms of new ideas for further improving the ease of doing business. I had a separate meeting with Shri Harsh Vardhan Shringla, Indian Ambassador to the USA and apprised him of the recent developments in capital markets in India as also gist of the discussions in various meetings held in USA during the tour. I thank the Embassy of India at Washington D.C. and the Indian Consulate at New York who helped in facilitating the meetings. I also thank the US India Strategic Partnership Forum (USISPF), US India Business Council (USIBC) and the Business Council for International Understanding (BCIU), who coordinated the meetings."

Chairman, SEBI during the meetings briefed the participants on the key aspects, trends and recent developments in the India economy from a broader perspective and on Indian capital markets, in particular. The achievements of both Indian primary markets and secondary markets were brought out in the meetings. The achievements which were emphasized included more than $120 bn raised through equity and debt in each of the last two years, market capitalization of Indian listed companies being in the top 10 global markets, Indian stock exchanges ranked in top 10 in number of contracts in equity derivatives, etc.

Discussions were also held on recent policy measures taken by SEBI relating to various areas such as FPIs, Primary Market, Secondary Market, Mutual Funds, Corporate Bond Market, etc. The participants were keen on emerging areas such as REITs and InvITs which have more than $10 bn asset size as on today. Several participants also showed interest in the Alternative Investment Fund space with its relaxed foreign investment norms wherein the investments had multiplied by more than 15 times in the last 5 years.

Investment opportunities for foreign investors in the aforesaid areas as well as Infrastructure projects, stressed assets, CPSEs proposed for divestment by Government, GIFT IFSC, etc. were brought out. There were also detailed discussions on upcoming regulatory measures relating to Frameworks for issuing Depository Receipts, direct listing of Indian equities abroad, Regulatory Sandbox, etc. The increasing number of registrations of FPIs every year signify the sustained interest of the foreign investors in the Indian capital markets. Considering that about one third of the total assets of around $450 bn under custody of FPIs in India are from USA based FPIs, the importance of US investments into India was emphasized especially taking into account the growing partnership between the two countries.

Tags : MEETINGS   SEBI OFFICIAL   DELEGATION  

Share :        

Disclaimer | Copyright 2024 - All Rights Reserved