Extension of time to receive comments on draft Telecommunication (Broadcasting and Cable) Services Interconnection (Addressable Systems) (Amendment) Regulations, 2019- (Telecom Regulatory Authority of India) (11 Sep 2019)

MANU/TRAI/0078/2019

Media and Communication

The Telecom Regulatory Authority of India (TRAI) had issued draft Telecommunication (Broadcasting and Cable) Services Interconnection (Addressable Systems) (Amendment) Regulations, 2019 on 27 August 2019. The last date for receiving written comments from the stakeholders was fixed as 9 September 2019. The stakeholders have sought extension of time for sending their comments on the draft Telecommunication (Broadcasting and Cable) Services Interconnection (Addressable Systems) (Amendment) Regulations, 2019. In view of this, it has been decided to extend the last date for submission of written comments upto 16 September, 2019. No further requests for extension would be considered.

Tags : TIME EXTENSION COMMENTS RECEIPT REGULATIONS