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SC Issues Notice to NBCC, Seeks Reply on Revised Proposal for Completion of Stalled Jaypee Projects - (03 Sep 2019)

PROPERTY

Supreme Court has sought response from State-Run NBCC on whether it is willing to submit revised proposal for completing stalled projects of the Jaypee group. Jaypee group told the Apex Court that it be allowed to give a fresh proposal as it is willing to pay all dues to banks and complete unfinished projects in 3 years.

Tags : SC   NBCC  

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