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Changes in I-T Rules Become Effective from 1st September, 2019 - (02 Sep 2019)

DIRECT TAXATION

Central Government has got more access to taxpayers’ income information from the 1st September, 2019 when a slew of Budget announcements such as a new levy on cash withdrawal and interchangeability of Aadhaar number and PAN have come into effect. Most of these changes will help the Government track income of Assessees.

Tags : IT-RULES   EFFECTIVE  

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