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Bombay High Court Questions State Government’s Decision to Set Up Elevated Metro Lines - (28 Aug 2019)

CIVIL

Bombay High Court has questioned the State Government’s decision to construct elevated Metro lines across the Mumbai city. The Court said it did not understand why the State and the Mumbai Metropolitan Regional Development Authority did not see that the slabs used to construct the elevated Metro lines would "give way after 40-50 years due to vibrations and carrying out repairs would take years.

Tags : BOMBAY HIGH COURT   METRO LINES  

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