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Delhi State Consumer Commission Orders Unitech to Pay Rs 33 Lakhs - (20 Aug 2019)

CONSUMER

Delhi State Consumer Commission has noted that homebuyers cannot be expected to wait indefinitely for the possession of flats and directed real estate firm Unitech to refund over Rs. 33 lakh to a resident. It directed Unitech to refund Rs. 33.59 lakh paid by Delhi resident Surhid Bhandari within 45 days along with simple interest at 10 per cent per annum for the seven-year delay in handing over the possession of the apartment.

Tags : DELHI STATE CONSUMER COMMISSION   UNITECH  

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