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Enforcement date of Aadhaar and Other Laws (Amendment) Act, 2019- (Ministry of Electronics and Information Technology) (25 Jul 2019)

MANU/EINT/0011/2019

Civil

In exercise of the powers conferred by sub-section (2) of section 1 of the Aadhaar and Other Laws (Amendment) Act, 2019 (14 of 2019), the Central Government hereby appoints the 25th day of July, 2019, as the date on which the provisions of sections 1 to 30 of said Act shall come into force.

Tags : ENFORCEMENT DATE   AADHAAR   AMENDMENT ACT  

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