MANU/EINT/0011/2019

Ministry : Ministry of Electronics and Information Technology

Notification No. : SO2649(E)

Date of Notification : 25.07.2019

Date of Publication : 25.07.2019

Enforcement date of Aadhaar and Other Laws (Amendment) Act, 2019

S.O.2649(E).--In exercise of the powers conferred by sub-section (2) of section 1 of the Aadhaar and Other Laws (Amendment) Act, 2019 (14 of 2019), the Central Government hereby appoints the 25th day of July, 2019, as the date on which the provisions of sections 1 to 30 of said Act shall come into force.

[F. No. 13(6)/2018-EG-II]
GOPALAKRISHNAN S., Jt. Secy.