Justice Dattu's record as judge (Source: www.Livelaw.in) - (10 Dec 2015)

‘How’ a judge decides, which way he or she leans, is it a favourable bench, were once the great unknowables – rather, known by the few. But with today’s judge analytics tools, getting into your adjudicator’s mind is a whole lot easier. Include such in your legal strategy and it can turn your argument from irksome polemic to persuasive assertion. But these can also serve as detailed records of a judge’s time on the bench. Take Live Law’s article on recently retired, former Chief Justice of India, H.L. Dattu. It draws highlights from his many years at the Supreme Court, the yearlong reign as the apex judge in the Apex court, and shows how the job changed for him, with emphasis shifting from judicial work to administrative callings. Read Live Law’s article Justice HL Dattu’s record as a Judge.

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