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Report on the Revenue Neutral Rate and Structure of Rates for GST- (Ministry of Finance ) (09 Dec 2015)

MANU/PIBU/1772/2015

Other Taxes

Appointed by the Central Government to assess and recommend rates under the Goods and Services Tax framework for the whole country, the Committee released a Report doing as much. The Report expounds the benefits of the proposed ‘Make in India by Making one India’, claiming increases in revenue collection, macroeconomic benefits, all with a simultaneous decrease in black money generation.

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