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Handbook on Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013- (Ministry of Women and Child Development) (07 Dec 2015)

MANU/PIBU/1753/2015

The Minister for Women and Child Development released a handbook providing easy to understand and practical information on provisions of the Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013. The Handbook is intended to be a useful guide for employees and employers alike, and uses practical, real-life scenarios to explain the workings of the Act. Additional information on the Act, Rules therein and connected Notifications can be found here.

Tags : SEXUAL HARASSMENT   WORKPLACE   HANDBOOK  

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