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Availability of officers to hear Public Grievances- (Press Information Bureau) (04 Jul 2019)

MANU/PIBU/0898/2019

Civil

As per the guidelines issued by the Government of India, each Ministry/Department is required to nominate a Director of Public Grievances for ensuring proper action on public grievances. Every Wednesday of the week has been earmarked for receiving and hearing of grievance petitions in person by the Directors of Public Grievances in each Ministry/Department.

This information was provided by the Union Minister of State (Independent Charge) Development of North-Eastern Region (DoNER), MoS PMO, Personnel, Public Grievances & Pensions, Atomic Energy and Space, Dr. Jitendra Singh in written reply to a question in Rajya Sabha today.

Tags : OFFICERS   AVAILABILITY   PUBLIC GRIEVANCES  

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