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CESTAT Chennai: CSK Players Not Liable to Pay Service Tax on Salary Paid by Franchisee - (03 Jul 2019)

SERVICE TAX

Customs, Excise and Service Tax Appellate Tribunal (CESTAT), Chennai bench has granted relief to the cricket players L Balaji, Ashwin R, Murali Karthik, Dinesh Karthik, S Badrinath, Vidyut Sivaramakrishnan, Aniruda Srikkanth, Suresh Kumar, Yo Mahesh, Hemang Badani, C. Ganapathy, Arun Karthik K B, Kaushik Gandhi and Palani Amarnath by holding that these players are not liable to pay service tax on the amount received as salary from the franchise.

Tags : CESTAT   CSK  

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