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Apex Court Sets Aside Telangana High Court Order on Fee Fixation of Engineering Courses - (02 Jul 2019)

EDUCATION

Apex Court has set aside the Telangana High Court's orders fixing fee structure of unaided minority and non-minority institutions for engineering courses for 2016-17 and 2018-19 academic years.Restoring the fees fixed by Telangana Admission and Fee Regulatory Committee, the Apex Court was severe in its criticism of the high court's decision to fix on its own the fees structure to be levied from engineering students in the State.

Tags : APEX COURT   TELANGANA HIGH COURT  

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