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Recommendations of States in GST council- (Press Information Bureau) (25 Jun 2019)

MANU/PIBU/0668/2019

Goods and Services Tax

The 35th Meeting of the Goods and Services Tax (GST) Council was held on 21.06.2019 in New Delhi.

All matters relating to Centre and the States are discussed in the GST Council Meetings where the Union Finance Minister, Minister of State (Finance) and the State Finance Ministers of all States or any other Minister nominated by the State Government are members.

The Agenda of the GST Council Meetings is finalized on the basis of inputs from multiple stakeholders, including the proposals made by the Central and State Governments. Besides, the agenda is also based on the recommendations made by different Committees such as Law Committee, Fitment Committee etc. and Group of Ministers (GoM) constituted by the GST Council for specific purpose wherein the representatives of the Centre as well as the State Governments are members.

Tags : RECOMMENDATIONS   STATES   GST COUNCIL  

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