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Top Consumer Forum Directs ICICI Prudential to Pay Over Rs. 5 Lakh to Consumer - (19 Jun 2019)

CONSUMER

Top consumer forum National Consumer Disputes Redressal Commission while upholding order of District Forum and State Commission has directed ICICI Prudential Life Insurance Company Limited to pay over Rs 5 lakh to a Maharashtra resident, whose claim for reimbursement of medical expenses was repudiated by the company.

Tags : ICICI PRUDENTIAL   CONSUMER  

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