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Extension of time for filing exporter's/ importer's/ user's questionnaire response in the anti-dumping investigation concerning imports of "Chlorinated Polyvinyl Chloride- (Ministry of Commerce and Industry) (07 May 2019)

MANU/COMM/0089/2019

Commercial

1. With respect to the above mentioned subject investigation, requests have been received from producers/exporters/importers/users for granting of extension of time to file Questionnaire responses.

2. The requests have been considered and it has been decided to grant additional two weeks' time to file the Questionnaire response i.e. by 27/05/2019 by 6.00 PM.

3. It is advised that all the interested producers/exporters/importers/users may file response within the stipulated time as extended above. Since, the investigation is time bound, no further request for extension of time would be considered by the Authority.

4. This issues with the approval of Designated Authority.

Tags : TIME   EXTENSION   QUESTIONNAIRE RESPONSE  

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