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Bureau of Indian Standards notifies Standard Marks - (01 Dec 2015)

MANU/CAFF/0058/2015

Consumer

The Bureau of Indian Standards notified standard marks for various product types. The Marks, effective 1 December 2015, cover mostly consumer electronics and appliances that require electricity from Mains Power.

Tags : STANDARD MARK   CONSUMER ELECTRONICS   APPLIANCES   MAINS POWER  

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