MANU/CAFF/0058/2015

Ministry : Ministry of Consumer Affairs, Food and Public Distribution

Department/Board : Consumer Affairs

Notification No. : SO3240(E)

Date of Notification : 01.12.2015

Date of Publication : 01.12.2015

Bureau of Indian Standards notifies Standard Marks for various Indian Standards

S.O.3240(E).--In pursuance of sub-rule (1) of the Rule 9 and sub-rule (1) of the Rule 16F of the Bureau of Indian Standards Rules, 1987, the Bureau of Indian Standards hereby notifies the Standard Marks, for the Indian Standards given in the schedule. The use of the Standard Marks as at column (2) below shall denote the use of the words "Self declaration--Conforming to IS....." mentioned in sub-rule (1) of the Rule 16F of the Bureau of Indian Standards Rules, 1987.

SCHEDULE

Sl. No.

Design of the Standard Mark

Product/Class of Product

Indian Standard

Effective Date

(1)

(2)

(3)

(4)

(5)

1.

1. Microwave Ovens

IS 302-2-25

01 December, 2015

2.

1. Electronic Clocks with Mains Power

IS 302-2-26

01 December, 2015

3.

1. Plasma/LCD/LED Televisions of screen size 32" and above

2. Power Adaptors for Audio, Video & Similar Electronic Apparatus

3. Amplifiers with input power 2000W and above

4. Electronic Musical Systems with input power 200W and above

5. Optical Disc Players with built in amplifiers of input power 200W and above

6. Electronic Games (Video)

IS 616/IEC 60065

01 December, 2015

4.

1. Fixed General Purpose LED Luminaries

IS 10322

(Part 5/Sec 1)

01 December, 2015

5.

1. Point of Sale Terminals

2. Power Adaptors for IT Equipment

3. Automatic Data Processing Machine

4. Laptop/Notebook/Tablet

5. Power Banks for use in portable applications

6. Mobile Phones

7. Printers, Plotters

8. Cash Registers

9. Copying Machines/Duplicators

10. Smart Card Readers

11. Mail Processing Machines/Postage Machines/Franking Machines

12. Passport Reader

13. Set Top Box

14. Telephone Answering Machines

15. Scanners

16. Wireless Keyboards

17. Visual Display Units, Video Monitors of screen size 32" and above

IS 13252(Part 1)/IEC 60950-1

01 December, 2015

6.

1. DC or AC Supplied Electronic Control gear for LED Modules

IS 15885

(Part 2/Sec 13)

01 December, 2015

7.

1. Sealed Secondary Cells/Batteries containing Alkaline or other non-acid electrolytes for use in portable applications

IS 16046/IEC 62133

01 December, 2015

8.

1. Self-Ballasted LED Lamps for general Lighting Services

IS 16102 (Part 1)

01 December, 2015

9.

1. UPS/Invertors of rating ≤ 5kVA

IS 16242 (Part-1)/IEC 60240-1

01 December, 2015

Note: R-XXXXXXXX below the Standard Mark denotes the 8 digit Registration Number

[F. No. CMD-3/8:1]
ALKA PANDA, Director General, BIS