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Initiation of Sunset Review investigation concerning imports of PVC Suspension Grade Resin from China PR, Thailand, and USA- (Ministry of Commerce and Industry) (25 Apr 2019)

MANU/COMM/0081/2019

Commercial

All the interested producers/exporters have been asked by the Authority on 05/04/2019 to submit additional data of 6 months beyond the Period of Investigation (POI) by 22/04/2019. With reference to the above mentioned matter, requests have been received from some of the producers/exporters for granting extension of time to file additional data of 6 months beyond the Period of Investigation (POI).

It has been decided that all the interested producers/exporters may file the said additional data of 6 months till 29/04/2019 by 6:00 pm. (This issues with the approval of the Authority).

Tags : INITIATION   SUNSET REVIEW   INVESTIGATION   IMPORTS  

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