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Intimation of Oral hearing in New Shipper Review investigation with regard to the anti-dumping duties Concerning imports of "Saturated Fatty Alcohols"- (Ministry of Commerce and Industry) (29 Apr 2019)

MANU/COMM/0082/2019

Commercial

With reference to the subject stated above, I am directed to inform you that Shri Sunil Kumar, IAS, Additional Secretary & Director General will hold Oral Hearing in the above matter on 09.05.2019 at 03:00 PM. The venue of the hearing is DGTR Conference Room, Jeevan Tara Building, 4th floor, 5, Parliament Street, New Delhi - 110001.

2. Kindly intimate your interest in the hearing and name(s) and address(es) of the person(s) who are likely to attend the hearing on your behalf. No person other than those representing the interested party shall be allowed to attend the hearing. You will be required to submit two copies of the written submissions of the views expressed at the hearing within a time schedule to be indicated on the date of the hearing.

Tags : ORAL HEARING   SHIPPER REVIEW   INVESTIGATION WITH  

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