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Sebi Imposes Fine of Rs. 1,100 crore on NSE - (01 May 2019)

CAPITAL MARKET

Securities and Exchange Board of India (SEBI) asked NSE, the largest stock exchange in India, to pay about Rs. 1,100 crore for favouring a few brokers to make illegal gains by using unauthorised trading software, networks and servers in the same room where the exchange’s main trading servers were located.

Tags : SEBI   NSE  

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