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Punjab and Haryana HC: Neutral Authority Should Watch Rehab Centres - (07 Dec 2015)

Punjab and Haryana HC has asked Punjab, Haryana and Chandigarh to explore if they were ready to appoint separate authority for independent monitoring of their de-addiction and rehabilitations centres. Multiple layers of officials in managing such affairs causes huge delay in releasing grants.

Tags : PUNJAB AND HARYANA HC   PUNJAB   HARYANA   CHANDIGARH   REHABILITATIONS CENTRES  

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