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ITC Available on Vehicles Supplied to Customers on Lease Rent Subject to Conditions: AAR - (19 Apr 2019)

GOODS AND SERVICES TAX

Authority for Advance Ruling (AAR), Madhya Pradesh has ruled that Input Tax Credit (ITC) is available on GST paid on vehicles provided to different customers on lease rent.

Tags : AAR   INPUT TAX CREDIT   VEHICLES  

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