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DIRECT TAXATION - Bombay HC Grants Tax Relief to Karan Johar's Dharma Productions - (26 Mar 2019)

DIRECT TAXATION

Bombay High Court has granted tax relief to Karan Johar who heads Dharma Production by dismissing the appeal filed by the Income Tax department which allowed the production house to claim Rs 7 crore as an expense.

Tags : BOMBAY HIGH COURT   KARAN JOHAR   INCOME TAX DEPARTMENT  

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