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Central Government,hereby imposes anti-dumping duty on the subject goods, originating in, or exported from, the subject country, the description of which is specified in column (3) of the Table fallin - (Ministry of Finance ) (06 Aug 2015)

Imposition of anti-dumping duty

MANU/CUSA/0038/2015

Customs

The government imposed an anti-dumping duty on the import of vitamin c from China for a period of five years.

Relevant : Initiation of Sunset Review investigation MANU/COMM/0059/2014 Imposition of definitive anti-dumping duty MANU/CUST/0131/2009

Tags : ANTI-DUMPING   DUTY   CHINA   VITAMIN  

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