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Cabinet approves Agreement on Proposed Participation of India in PISA- (Press Information Bureau) (19 Feb 2019)

MANU/PIBU/0337/2019

Civil

The Union Cabinet, chaired by the Prime Minister Narendra Modi has given ex-post facto approval to the Agreement between India and the Organization for Economic Cooperation and Development (OECD) for participating in the Programme for International Students Assessment (PISA), which will be conducted by the OECD in 2021. The Agreement was signed on 28th January 2019.

Benefits:

Learnings from participation in PISA will help to introduce competency-based examination reforms in the school system and help move away from rote learning. The Central Board of Secondary Education (CBSE) and the National Council for Educational Research and Training (NCERT) will be part of the process and activities leading to the actual test.

Salient features:

PISA is a competency-based assessment which unlike content-based assessment, measures the extent to which students have acquired key competencies that are essential for full participation in modern societies. It would lead to recognition and acceptability of Indian students and prepare them for the global economy in the 21st century. The CBSE and the NCERT will be part of the process and activities leading to the actual test. Schools run by the Kendriya Vidyalaya Sangathan (KVS), Navodaya Vidyalaya Samiti (NVS) and schools in the Union Territory of Chandigarh will participate. More than 80 countries, including 44 middle-income countries including Brazil, China, Thailand, Indonesia, Malaysia and Vietnam have participated in PISA.

Tags : APPROVAL   AGREEMENT   PARTICIPATION   PISA  

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