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Rajasthan HC Orders to Hold Salary of Directors till Pensioner Gets Retirement Benefits - (25 Nov 2015)

Rajasthan HC on petition by Ram Kumari Anwara who retired in 1999 as head mistress and waiting for her retirement benefits, has directed Govt. to stop salaries of directors of primary education, secondary education and department of pension till its orders to clear arrears of pensioner are honoured.

Tags : RAJASTHAN HC   RETIREMENT BENEFITS  

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