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Tax Benefit can be Availed on Multiple Flats' Sale, Says ITAT - (12 Feb 2019)

Income Tax Appellate Tribunal (ITAT) has held that a taxpayer can avail of the tax benefits where long-term capital gains arising on sale of more than one flat are invested or will be invested in one residential house in India, within the stipulated time.

Tags : ITAT   TAX BENEFIT CAN BE AVAILED ON MULTIPLE FLATS' SALE  

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