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#Budget2019: Govenment Announces Pension Scheme for Workers in Unorganised Sector - (01 Feb 2019)

Government has announced a pension scheme called Pradhan Mantri Shram Yogi Mandhan, to provide assured monthly pension of Rs. 3000/- per month, with the contribution of Rs. 100/- per month, for workers in unorganized sector after 60 years of age.

Tags : #BUDGET2019   BUDGET 2019   PRADHAN MANTRI SHRAM YOGI MANDHAN  

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