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Draft Patent (Amendment) Rules, 2015 - (19 Nov 2015)

Intellectual Property Rights

The Ministry of Commerce and Industry has released draft Rules amending Patent Rules, 2003. Suggestions and objections on the draft Rules are being received by the Ministry till (about) 26 November, 2015. The draft Rules provide a substantial overhaul of the rules, including changes to fees, enabling additional electronic transmission of documents and prescribing new forms. The Patent (Amendment) Rules, 2015 can be ACCESSED HERE.

Tags : PATENT   RULES   DRAFT AMENDMENT   2015  

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