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Actor Mahesh Babu Calls Himself 'Law-Abiding Citizen', Denies Charges of Unpaid Taxes - (30 Dec 2018)

The GST Commissionerate, Hyderabad, has carried out the attachment without notice when several judicial pronouncements on the issue is in favour of the taxpayer and more so when the dispute is pending before the High Court, according to the team.

Tags : GST   HIGH COURT  

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