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After Shaktikanta Das' Appointment as RBI Governor, Arvind Subramanian Reminds Autonomy is Sacred - (13 Dec 2018)

"What is going to be key is whether this (restoring financial system agenda) is maintained going forward. That is going to be the yardstick to measure what is happening on the bigger institutional front," he said, speaking at the Fifth India Economic Conclave here.

Tags : RBI  

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