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Cabinet approves MoC between India and Japan in the field of Environmental Cooperation- (Press Information Bureau) (06 Dec 2018)

MANU/PIBU/1574/2018

Environment

The Union Cabinet chaired by Prime Minister Shri Narendra Modi has given ex-post facto approval to the Memorandum of Cooperation (MoC) between India and Japan. The MoC was signed on 29th October 2018 during the visit of Hon'ble Prime Minister of India to Japan.

Benefits:

The MoC will enable establishment and promotion of closer and long-term cooperation between India and Japan in the field of environment protection and management of natural resources on the basis of equity, reciprocity and mutual benefits, taking into account the applicable laws and legal provisions in each country. Further, the MoC entails exchange of information and technology between the two countries.

Environmental degradation falls on the socially and economically disadvantaged, more heavily than better-off sections of the society. Any effort at thwarting environmental degradation would lead to environmental equity in the sense of availability of sound environmental resources to all sections of the society. The MoC is expected to bring in the latest technologies and best practices suited for bringing about better environment protection, better conservation, better management of climate change and bio-diversity conservation.

Tags : MOC   APPROVAL   ENVIRONMENTAL COOPERATION  

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