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DGCEI Officers have Jurisdiction Over All Service Tax Assessees in Country: Delhi HC - (23 Nov 2018)

Delhi High Court has ruled that the Central Excise Officers of Directorate General of Central Excise Intelligence (DGCEI) have jurisdiction all over India and can issue notices and look into matters relating to service tax against any assessee.

Tags : DELHI HIGH COURT   DGCEI   SERVICE TAX  

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