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Approval for a resolution in the First Assembly of ISA for amendment of the Framework Agreement- (Press Information Bureau) (01 Nov 2018)

MANU/PIBU/1493/2018

Civil

The Union Cabinet chaired by Prime Minister Shri Narendra Modi has given ex-post facto approval for moving a Resolution in the first Assembly of the International Solar Alliance (ISA) for amending the Framework Agreement of the ISA for opening up the ISA membership to all countries that are members of the United Nations.

Benefits:

Opening the membership of the ISA will put solar energy in global agenda with the universal appeal for developing and deploying solar energy. It will make ISA inclusive, whereby all member countries that are members of the United Nations could become member. Expanding membership will lead to ISA initiative benefiting the world at large.

Tags : RESOLUTION   APPROVAL   FRAMEWORK AGREEMENT   AMENDMENT  

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