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National Green Tribunal (NGT) Raps GDA over Dadri Wetlands - (16 Nov 2015)

NGT while concerning over Greater Noida’s Dadri wetlands, home to nearly 200 species of rare and migratory birds, which continues to shrink, has warned Ghaziabad Development Authority (GDA) of coercive action if it fails to identify officials who gave go-ahead to various constructions in the area.

Tags : NGT   GDA  

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