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Junaid Khan Lynching Case: Punjab & Haryana High Court Grants Bail to Main Accused - (18 Oct 2018)

Punjab and Haryana High Court has granted bail to Naresh Kumar, the main accused in the case concerning the brutal lynching of a 16-year-old boy, Junaid Khan.

Tags : PUNJAB AND HARYANA HIGH COURT   JUNAID KHAN LYNCHING CASE  

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