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Examination for Confirmation of Enrollment of GST Practitioners- (Press Information Bureau) (10 Oct 2018)

MANU/PIBU/1413/2018

Indirect Taxation

The National Academy of Customs, Indirect Taxes and Narcotics (NACIN) is conducting an examination for confirmation of enrolment of Goods and Services Tax Practitioners (GSTPs) enrolled on the GST Network under sub-rule (2) of Rule 83 and covered by clause (b) of sub-rule (1) of Rule 83 of Central Goods and Service Tax Rules, 2017. Such GSTPs are required to pass the examination before 31st December, 2018. The examination will be held on 31.10.2018 from 1100 hrs to 1330 hrs at designated examination centres across India. In this matter kindly refer Press Release dated 17th September, 2018.

The registration for this exam by the eligible GSTPs has already started on 25th September, 2018, on a registration portal, link of which has been provided on NACIN and CBIC websites under the TAB "GSTP Exam Registration".

The last date of registration which was previously 10th October 2018, is now extended up to 15th October 2018 (11:59:59PM). All eligible candidates are requested to register themselves on the Exam registration portal urgently.

Tags : ENROLLMENT   GST PRACTITIONERS   EXAMINATION  

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