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Cabinet approves MoU between India and Egypt on cooperation in the field of Agriculture and allied sectors- (Press Information Bureau) (12 Sep 2018)

MANU/PIBU/1321/2018

Civil

The Union Cabinet chaired by Prime Minister Shri Narendra Modi has approved the signing of a Memorandum of Understanding (MoU) between India and Egypt for cooperation in the field of agriculture & allied sectors.

The MoU provides for cooperation in areas of agricultural crops (especially wheat and maize), agricultural biotechnology, nanotechnology, irrigation and water management technology including water harvesting and micro-irrigation technology, management of agriculture wastes management for energy production; food security, safety and quality; horticulture; organic agriculture; livestock husbandry, livestock breeding, dairying, fisheries, feed and fodder production; animal products and value addition; sanitary and phyto-sanitary issues concerning trade in plant and animal products; agriculture machinery in small scale; agri-business and marketing; pre and post-harvest procedures; food technology and processing; integrated pest management in agriculture; agricultural extension and rural development; agricultural trade & investment; intellectual property rights issues; technical know-how and human resources in seed sector; infrastructure development and capacity building in agriculture & allied sectors and other related areas of interest that are mutually agreed upon by both Parties.

Cooperation will also be effected through exchange of research scientists and experts; exchange of agricultural information and scientific publications (journals, books, bulletins, statistical data on agriculture and allied sectors); exchange of germplasm & agriculture technology; and conducting joint seminars, workshops, symposiums and other similar activities.

Under the MoU, a Joint Working Group (JWG) will be formed to enhance cooperation on matters of mutual interest including consultations on bilateral issues. The JWG will meet at least annually in the initial two years, alternately in India and Egypt to formulate joint work programs, facilitation and consultation, including making additional supplementary engagements with regard to specific issues.

Tags : MOU   APPROVAL   AGRICULTURE  

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