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SC Orders Re-Checking of DJSE 2014 Answer Sheets - (03 Nov 2015)

Supreme Court in order slam all allegations of nepotism and favouritism in 2014 Delhi Judicial Services Exams (DJSE) conducted by the Delhi High Court, has decided to get all answer papers re-evaluated by one of its retired judges.

Tags : SUPREME COURT   DJSE 2014  

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