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GST Annual Return Forms Notified - (05 Sep 2018)

Finance Ministry has notified annual tax forms for normal tax payer (GSTR 9) and for composition tax payer (GSTR 9A) in which detailed information regarding sales, purchases and ITC benefits accrued during 2017-2018 has to be provided by businesses. The last date for filing the return is Dec 13.

Tags : ANNUAL TAX FORMS   GST   GSTR 9   GSTR 9A  

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