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Bombay HC to ASG: Find Out Exact Rate at Which Securities Transaction Tax Should be Collected - (24 Aug 2018)

Bombay High Court has told the Additional Solicitor General (ASG) to take instructions from the Central Board of Direct Tax by August 28 on the exact rate at which Securities Transaction Tax should be collected from all the members in the equity derivatives segment of the exchange.

Tags : BOMBAY HIGH COURT   ADDITIONAL SOLICITOR GENERAL   CENTRAL BOARD OF DIRECT TAX   SECURITIES TRANSACTION TAX  

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