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RBI Permits Custodians or Banks to Short-Sell in Govt. Bond Market - (30 Oct 2015)

Reserve Bank of India (RBI) has permitted custodians or banks to short-sell in Government Bond Market with primary members or individual bank customers, who invest through lenders, holding a kind of depository account with the central bank.

Tags : RESERVE BANK OF INDIA   GOVERNMENT BOND MARKET   CUSTODIANS   BANKS  

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