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In Patent Suits With High Stakes, Right to File Written Statement Can’t be Forfeited: Rajasthan HC - (20 Jul 2018)

Rajasthan High Court has held that in a patent suit where huge stakes are being claimed by the parties, if the right to file written statement is forfeited at the outset, it will lead to travesty of justice.

Tags : RAJASTHAN HIGH COURT   PATENT  

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