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Use of email based communication for paperless Assessment Proceedings- (Ministry of Finance ) (19 Oct 2015)

MANU/DTCR/0029/2015

Direct Taxation

Central Board of Direct Taxation has begun a pilot program of using email to correspond with taxpayers. The project is expected to be run in non-corporate charges at Delhi, Mumbai, Bengaluru, Ahmedabad and Chennai. Taxpayers can expect to receive questionnaires and notices from the Department on the email addresses they provide at the time of filing their income tax return.

Tags : INCOME TAX   PILOT   EMAIL   CORRESPONDENCE   2015  

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