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Health Ministry permits transfer of blood between Blood Banks- (Ministry of Health and Family Welfare) (19 Oct 2015)

MANU/PIBU/1404/2015

Miscellaneous

To utilise its blood banks better and reduce scarcity, the Ministry of Health and Family Welfare has permitted transfer of blood from one bank to another. It has also fixed an exchange value for trade of blood plasma, a hitherto unregulated activity.

Tags : HEALTH   BLOOD   BANK   TRANSFER   PLASMA  

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