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Bombay HC Irks over Violations of Transport Rules and Malpractices in Transportation of School Kids - (26 Oct 2015)

Bombay HC while taking serious note of violations of transport rules and malpractices in transportation of school children, has issued detailed directions to ensure safety of school children and also laid down directions to be followed by authorities until draft rules become effective.

Tags : BOMBAY HC   TRANSPORT RULES   SCHOOL CHILDREN  

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