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One Year of GST: 10 Things That Shaped The New Tax - (29 Jun 2018)

The historic tax is now a year old. It has been a rather topsy-turvy ride with many twists and turns. GST collections touched a record Rs 1.03 trillion in April, the first time it crossed the Rs 1 trillion-mark in any month since the new tax regime debuted on 1st July 2018. Here are the 10 points on how things shaped up since the midnight of 30th June

Tags : GST  

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