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Uttarakhand High Court Sets Max Limit for Loudspeakers, Pvt Sound System at 5dB - (29 Jun 2018)

Uttarakhand High Court has silenced the blaring of loudspeakers or public address system in the state by announcing that any person, including religious bodies in temples, mosques and gurdwaras, cannot use them without a written undertaking that the noise level will not exceed 5 decibel (dB).

Tags : UTTARAKHAND HIGH COURT   NOISE POLLUTION  

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